LAWS(RAJ)-2021-9-92

EKTA DAUGHTER Vs. STATE OF RAJASTHAN

Decided On September 14, 2021
Ekta Daughter Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) This writ petition has been filed by the petitioner seeking direction to the respondents to post the petitioner to place where her husband, who is in Government service is posted.