LAWS(RAJ)-2021-8-182

RAVI KABRA Vs. STATE OF RAJASTHAN

Decided On August 12, 2021
Ravi Kabra Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) This writ petition has been filed by the petitioner with the following prayer:-

(2.) This court while issuing notice to the respondents on 17/5/2019 passed the following order:-

(3.) Again the matter was listed on 7/7/2021 and this court passed the following order:-