(1.) On Applications under Section 5 of the Limitation Act:
(2.) For the reasons mentioned in the applications, the same are allowed and the delay in filing the appeal is condoned. The applications stand allowed accordingly.
(3.) On Appeals:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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