LAWS(RAJ)-2021-10-126

BHERULAL Vs. STATE OF RAJASTHAN

Decided On October 26, 2021
BHERULAL Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) This second bail application has been filed under Sec. 439 of Cr.P.C. in connection with FIR No. 16/2021 registered at Police Station Jhalarapatan, District Jhalawar, for the offence under Sec. 8/21 of NDPS Act.