SHANKAR LAL Vs. STATE

JUDGEMENT

(1.) The present third bail application has been filed under Sec. 439 of Cr.P.C. on behalf of the petitioner who is in custody in connection with F.I.R. No.10/2018, Police Station Phalsia, District Udaipur for the offences under Sec. 370(4) of IPC and Sec. 6/17 of Protection of Children From Sexual Offence Act, 2012.