LAWS(RAJ)-2021-9-80

GITA MEHRA Vs. STATE OF RAJASTHAN

Decided On September 13, 2021
Gita Mehra Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) This writ petition has been filed by the petitioner seeking direction to the respondents to make pay fixation of the petitioners equal to the similarly situated Teachers having been selected in the same selection process while stepping up the pay of the petitioners equal to him and that the petitioner may be granted benefit of seniority, promotion and other consequential benefits.