LAWS(RAJ)-2021-4-106

ARUN @ PRITHVI RAJ Vs. STATE

Decided On April 06, 2021
Arun @ Prithvi Raj Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Learned counsel for the petitioner submits that he has filed the challan paper.

(2.) Office is directed to tag the same and list this matter on 16.04.2021, as prayed.