(1.) The appellant herein has been convicted and sentenced as below vide judgment dtd. 27/6/2019 passed by the learned Special Judge, POCSO Act, 2012 and Child Rights Protection Commission Act 2005, No.1, Udaipur in Special Sessions Case No.117/2018:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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