(1.) This application for anticipatory bail has been filed by the petitioner apprehending his arrest in connection with F.I.R. No.200/2020 registered at Police Station Tunga, District Jaipur City (East) for the offence under Sec. (s) 354, 354B, 354C and 506 of IPC and Sec. 66E of I.T. Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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