LAWS(RAJ)-2021-9-41

SATWINDER PAL KAUR Vs. STATE OF RAJASTHAN

Decided On September 17, 2021
Satwinder Pal Kaur Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) By way of order dated 30.08.2018, this Court had directed the respondents to constitute a three members' committee to examine the objections raised by the petitioners.

(2.) On 23.07.2021, this Court had ordered as under:

(3.) The committee constituted by the Chief Executive Officer has given its report.