SHAMBHU LAL Vs. STATE

JUDGEMENT

(1.) In wake of onslaught of COVID-19, lawyers have been advised to refrain from coming to the Courts.

(2.) This Court perused the material available on record.

(3.) The petitioners have been arrested in connection with FIR No. 155/2019 of Police Station Begun, District Chittorgarh for the offences punishable under Ss. 8/15 and 8/29 of NDPS Act.