LAWS(RAJ)-2021-9-118

SHRIKANT SHARMA Vs. JAIPUR VIDYUT

Decided On September 22, 2021
Shrikant Sharma Appellant
V/S
Jaipur Vidyut Respondents

JUDGEMENT

(1.) This writ petition has been filed by the petitioner aggrieved against the order dtd. 8/9/2021, whereby, in contemplation of inquiry, the petitioner has been placed under suspension.