LAWS(RAJ)-2021-9-108

AMITA Vs. STATE OF RAJASTHAN

Decided On September 18, 2021
AMITA Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) This writ petition has been filed by the petitioner aggrieved against the order of posting, whereby the petitioner has been accorded posting at Govt. Primary School, Jakheda, Khandela, Sikar.