LOKESH JALWANIA Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) The petitioners by way of these writ petitions have prayed for appointment on the post of COVID Health Consultant and COVID Health Assistant under the advertisement issued by the Department on 27/5/2021.

(2.) Learned counsel for the petitioners submits that the petitioners have passed Bachelor in Ayurveda (BAMS) and they ought to be considered for the post of COVID Health Consultant and COVID Health Assistant.

(3.) Learned counsel relies on an order passed by the Principal Seat at Jodhpur in SBCWP No.8028/2021 : Rekha Vaishnav and Ors. versus State of Rajasthan and Ors. wherein directions were issued to provisionally allow the petitioners therein to participate in the selection process on the post of COVID Health Assistant and COVID Health Counsultant.