PARTH SWAMI Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) The present writ petition has been filed by the petitioner for considering his case under OBC Category for the purpose of admission in Under Graduate Medical Course, conducted by NEET UG - 2020.

(2.) The case set-up by the petitioner is that after passing Senior Secondary School Examination from CBSE in the year 2018, he applied for participating in National Eligibility-cum-Entrance Test (NEET) UG - 2020 for admission in Under Graduate Medical Courses and online application forms were to be submitted from 2/12/2019 to 31/12/2019.

(3.) The petitioner has pleaded that he filled the application form in due time and before the examination was conducted, the admission cards were also issued to the candidates, including the petitioner, on 1/9/2020 and the examination was fixed on 13/9/2020.