(1.) Heard on application for condonation of delay in filing the appeal.
(2.) This appeal is barred by 214 days.
(3.) The only explanation as offered in the application for condonation of delay is as below:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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