LAWS(RAJ)-2021-8-109

SUMAN DEVI Vs. STATE OF RAJASTHAN

Decided On August 17, 2021
SUMAN DEVI Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) Petitioner vied for the post of School Lecturer, subject Economics pursuant to recruitment notification dated 13.04.2018 issued by the Rajasthan Public Service Commission.

(2.) The petitioner who is an OBC, born in Haryana, has moved to Rajasthan after her marriage with Jagdish Chandra - a person belonging to OBC (Non-Creamy Layer) category in the State of Rajasthan.

(3.) The petitioner has claimed her candidature as an OBC candidate, however the respondents have considered her candidature under General category.