NARAYAN SINGH Vs. STATE OF RAJASTHAN AND ORS.

JUDGEMENT

(1.) Heard learned counsel for the petitioner.

(2.) In this writ petition, the main grievance of the petitioner is that he was substantively working on the post of Helper in respondent department and his case was considered by the Departmental Promotion Committee for promotion on the post of Pump Operator Grade II. The Departmental Promotion Committee after considering the candidature of the petitioner promoted him on the post of Pump Operator Grade II from the post of Helper vide order dated 19th of July, 2005 (Annex.4).

(3.) In pursuance of said order, the petitioner joined his duties on promotional post and thereafter abruptly without providing any opportunity of hearing, the Superintending Engineer, P.H.E.D., Circle Bhilwara issued impugned order dated 16.11.2006 (Annex.6) whereby the promotion order dated 19.7.2005 (Annex.4) was cancelled and it is ordered that petitioner is hereby reverted to the original post of Helper.