(1.) Appeals Nos. 2058/2010, 2065/2010, 2060/2010, 2060/2010, 2068/2010, 2069/2010 and 2090/2010 have been filed by the claimant-appellants for enhancement of claim amount and the Appeals Nos. 754/2011, 745/2011, 747/2011, 749/2011, 753/2011, 757/2011, 758/2011, 768/2011, 772/2011, 847/2011, 1626/2011, 733/2011, 746/2011, 756/2011, 771/2011, 2623/2011 have been filed by the United India Insurance Co. Ltd. granting of claims to the claimants by the award dated 15-5-2010 passed by Judge, Motor Accident Claims Tribunal (Additional District Judge No. 1 Bayan (Bharatpur) with interest @ 6% p.a. from the date of filing of the claim petition.
(2.) Since these appeals relate to common award dated 15-5-2010, they are being disposed by this common judgment.
(3.) The facts have been set out in the impugned judgment and hence I am not repeating the same here except wherever necessary.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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