(1.) Issue notice.
(2.) Mr. Jitendra Ojha accepts notice on behalf of respondent No. 2. Learned Public Prosecutor has also put in appearance on behalf of respondent No. 1.
(3.) With the consent of the parties, the matter is heard for final disposal at this stage.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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