RAJESH VATS Vs. SAINIK SCHOOL AND OTHERS

Referred Judgements :-

MUNICIPAL CORPORATION,RAIPUR V. ASHOK KUMAR MISRA [REFERRED TO]
SANTOSH YADAV V. STATE OF HARYANA [REFERRED TO]
KANHAIYA LAL V. STATE OF RAJASTHAN [REFERRED TO]
NARSINGH PAL V. UNION OF INDIA [REFERRED TO]
RADHEY SHYAM GUPTA V. U.P. STATE AGRO INDUSTRIES CORPORATION LTD. [REFERRED TO]
PARSHOTAM LAL DHINGRA VS. UNION OF INDIA [REFERRED TO]
PUNJAB NATIONAL BANK LIMITED ALL INDIA PUNJAB NATIONAL BANK EMPLOYEES FEDERATION VS. ALL INDIA PUNJAB NATIONAL BANK EMPLOYEES FEDERATION:PUNJAB NATIONAL BANK LIMITED [REFERRED TO]
STATE OF BIHAR VS. GOPI KISHORE PRASAD [REFERRED TO]
STATE OF ORISSA VS. RAM NARAYAN DAS [REFERRED TO]
JUGDISH MITTER VS. UNION OF INDIA [REFERRED TO]
CHAMPAKLAL CHIMANLAL SHAH VS. UNION OF INDIA [REFERRED TO]
MOTI RAM DEKA SUDHIR KUMAR DAS PRIYA GUPTA MOTI RAM DEKA TIRATH RAM LAKHANPAL UNION OF INDIA HARI KISHORE RAM CHANDRA LAL RAM DUTTA UPADHYA ONKAR NATH AKHAURIA VS. GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EASTERN RAILWAY:UNION OF INDIA:S B TEWARI:PARIMAL GUPTA:PREMCHAND THAKUR:S B TEW [REFERRED TO]
STATE OF UTTAR PRADESH VS. MADAN MOHAN NAGAR [REFERRED TO]
STATE OF PUNJAB VS. DHARAM SINGH [REFERRED TO]
STATE OF PUNJAB VS. SUKH RAJ BAHADUR [REFERRED TO]
UNION OF INDIA VS. R S DHABA [REFERRED TO]
STATE OF BIHAR VS. SHIVA BHIKSHUK MISHRA [REFERRED TO]
R S SIAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
SAMSHER SINGH ISHWAR CHAND AGARWAL VS. STATE OF PUNJAB [REFERRED TO]
HINDUSTAN TIN WORKS PVT LIMITED VS. EMPI OYEES OF HINDUSTAN TIN WORKS PRIVATE LIMITED [REFERRED TO]
PRATAP SINGH VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]
STATE OF MAHARASHTRA VS. VEERAPPA R SABOJI [REFERRED TO]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. DK MD S ISKENDERALI [REFERRED TO]
UNION OF INDIA VS. P S BHATT [REFERRED TO]
ANOOP JAISWAL VS. GOVERNMENT OF INDIA [REFERRED TO]
NEPAL SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
CHANDU LAL VS. MANAGEMENT OF PAN AMERICAN WORLD AIRWAYS INC [REFERRED TO]
JAGDISH PARSAD VS. SACHIV ZILA GANNA COMMITTEE MUZAFFARNAGAR [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB [REFERRED TO]
KAMAL KISHORE LAKSHMAN VS. MANAGEMENT OF PAN AMERICAN WORLD AIRWAYS INC [REFERRED TO]
STATE OF UTTAR PRADESH VS. KAUSHAL KISHORE SHUKLA [REFERRED TO]
STATE OF PUNJAB VS. SURINDERKUMAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. ATAL BEHARI SHASTRI [REFERRED TO]
GOVERNING COUNCIL OF KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY BANGALORE VS. PANDURANG GODWALKAR [REFERRED TO]
MANORMA VERMA VS. STATE OF BIHAR [REFERRED TO]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED TO]
RAMCHANDRATRIPATHI VS. U P PUBLIC SERVICES TRIBUNAL IV [REFERRED TO]
HIGH COURT OF JUDICATURE AT PATNA VS. PANDEY MADAN MOHAN PRASAD SINHA [REFERRED TO]
STATE OF PUNJAB VS. BALDEV SINGH KHOSLA [REFERRED TO]
ALLAHABAD BANK OFFICERS ASSOCIATION VS. ALLAHABAD BANK [REFERRED TO]
K V KRISHNAMANI VS. LALIT KALA ACADEMY [REFERRED TO]
RAMESH CHANDER VS. DELHI ADMINISTRATION [REFERRED TO]
KUNWAR ARUN KUMAR VS. U P HILL ELECTRONICS CORPORATION LIMITED [REFERRED TO]
DAYARAM DAYAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
AMRITLAL DHARSHIBHAI JHANKHARIA VS. STATE OF GUJARAT [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. RAGHAVENDRA SESHAGIRI RAO KULKARNI [REFERRED TO]
DIRECTOR STATE TRANSPORT PUNJAB VS. GURDEV SINGH [REFERRED TO]
ASHOK KUMAR SRIVASTAV VS. NATIONAL INSURANCE COMPANY LIMITED [REFERRED TO]
DIPTI PRAKASH BANERJEE VS. SATVENDRA NATH BOSE NATIONAL CENTRE FOR BASIC SCIENCES CALCUTTA [REFERRED TO]
H S CHANDRA SHEKARA CHARI VS. DIVISIONAL CONTROLLER KSRTC [REFERRED TO]
GANGANAGAR ZILA DUGDH UTPADAK AND SAHKARI SANGH LIMITED VS. PRIYANKA JOSHI [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAM KRISHNA [REFERRED TO]
V P AHUJA VS. STATE OF PUNJAB [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPORATION VS. S MANJUNATH [REFERRED TO]
CHANDRA PRAKASH SHAHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
KRISHNADEVARAYA EDUCATION TRUST VS. L A BALAKRISHNA [REFERRED TO]