LAWS(RAJ)-1970-10-3

MADHAVLAL Vs. GOVINDI BAI

Decided On October 14, 1970
MADHAVLAL Appellant
V/S
GOVINDI BAI Respondents

JUDGEMENT

(1.) -

(2.) THIS is a defendant-tenant's second appeal arising out of a suit for ejectment from a shop situated in Nala Bazar, Ajmer.