(1.) Counsel for the respondents wants time for preparing the case.
(2.) It is made clear that the cases shall be heard finally, at that stage.
(3.) List these cases again on 24th August, 2020.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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