RAKESH Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) Defect/S pointed out in S.B. Criminal Misc. Bail Application No. 13858/2020 by the Registry is/are waived.

(2.) Petitioners have filed these bail applications under Section 439 of Cr.P.C.

(3.) F.I.R. No. 586/2020 was registered at Police Station Kotwali Jhalawar, District Jhalawar for offence under Sections 3/25 of Arms Act.