(1.) Learned counsel for the petitioners seeks permission to withdraw the writ petition.
(2.) Permission, as sought for, is granted.
(3.) The writ petition is accordingly dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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