(1.) The matter is taken up for hearing through video conferencing.
(2.) Defect(s) pointed out by the Registry is waived at this stage.
(3.) This bail application has been filed under Section 439 Cr.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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