LAWS(RAJ)-2020-10-53

LALIT KISHOR Vs. STATE OF RAJASTHAN

Decided On October 23, 2020
Lalit Kishor Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) All these writ petitions were heard jointly as they all relate to a dispute, which has arisen in relation to posts of Lab Technician and Assistant Radiographer for which all the petitioners have applied under advertisement dated 12.06.2020.

(2.) Written submissions have been filed on behalf of the counsel for the petitioners as well as counsel for the respondents, which have been examined at length.

(3.) As per the advertisement dated 12.06.2020, in all 1119 posts of Lab Technician and 1058 posts of Assistant Radiographer were advertised. Initially, the last date for filling up the application form was laid down as 02.07.2020, however, by amendment; the last date for filling up the application form was fixed as 30.07.2020. As per the conditions laid down in the said advertisement, a candidate may apply for the post, however, the fact of the candidate having been registered with the Rajasthan Para Medical Council shall be examined at the stage of document verification and the candidate must provide the registration certificate at the time of document verification.