(1.) Petitioner has filed this bail application under Section 439 of Cr.P.C.
(2.) F.I.R. No. 458/2020 was registered at Police Station Kotputli, District Jaipur for offence under Section 379 of I.P.C.
(3.) It is contended by counsel for the petitioner that co-accused has been enlarged on bail.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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