REKHA MEENA Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) The petitioner has preferred the present writ petition with the grievance that though she had applied under the category of TSP-ST (Female), without claiming any reservation qua the category - Persons with Disabilities, yet the respondents have rejected her candidature, citing the following reason:

(2.) The facts apropos petitioner's predicament are that pursuant to advertisement dated 30.05.2018, issued for filling up 522 posts of Nurse Grade-II in TSP area, the petitioner submitted her application form as TSP-ST(Female) candidate.

(3.) It is pertinent that petitioner had not claimed any reservation under the Person with Disability category.