(1.) Due to outbreak of Coronavirus (COVID-19), the lawyers are not appearing in the Court.
(2.) Heard Mr. Mohar Pal Meena, learned counsel for the petitioner, through video calling and learned Public Prosecutor, who is present in the Court.
(3.) Defects pointed out by the Registry are waived.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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