(1.) HEARD the learned counsel.
(2.) BY Annex.2, candidature of the petitioner in the selection process of Prabodhak was rejected on the ground vide item No.8 in the impugned order that he does not hold the prescribed qualification of BSTC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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