(1.) THIS Civil reference has been made by the learned Additional District Judge, Srinagar with the following observations: -
(2.) IN the end he has recommended suitable punishment for the above stated contemner.
(3.) THE relevant facts of the case briefly stated are as under: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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