MASOODA HASSAN Vs. STATE OF J&K

JUDGEMENT

(1.) THIS appeal challenges the judgment of Single Judge dated March 12,1998, whereby. petition has been dismissed.

(2.) MS . Masooda Hassan was appointed Class IV employee in the pay scale of 630 -940 by Chief Engineer Generation and Transmission Wing Srinagar on November 15,1989. She was posted in the Generation Division Lower Jehlum Hydel Project Baramulla. On November 23,1989 the Executive Engineer load Despatch Material and Testing Division Bemina Srinagar passed the following order: -

(3.) LATER she was assigned the job of Sub -Divisional clerk stores as per order dated: June, l, 1991, without any financial benefits.