(1.) OBJECTIONS have been filed.
(2.) WE have heard learned counsel for the parties.
(3.) ACCORDING to the objections, the appointment of the petitioner ceased with effect from 2 -1 1989.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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