REGENT COMPUTRONICS PVT. LTD.

Jamsheed Ul Nisa Appellant

V/S

Umer Iqbal Vaida Respondents

Referred Judgements :-

KUNJ LAL VS. UNION OF INDIA & ORS. [REFERRED TO]
ANIL RISHI VS. GURBAKSH SINGH [REFERRED TO]
VINOD SETH VS. DEVINDER BAJAJ & ANR. [REFERRED TO]
SKYLINE EDUCATION INSTITUTE(INDIA) P.LTD. VS. S.L.VASWANI [REFERRED TO]
YELLAPRAGADA GOPANKRISHNAMURTHI VS. PETTU PODA MADIREDDI & ORS. [REFERRED TO]
RANI VS. SANTA BALA DEBNATH [REFERRED TO]
METRO MARINS VS. BONUS WATCH COMPANY PRIVATE LIMITED [REFERRED TO]
MAHARWAL KHEWAJI TRUST VS. BALDEV DASS [REFERRED TO]
U P STATE ELECTRICITY BOARD VS. POORAN CHANDRA PANDEY [REFERRED TO]
KALIAPERUMAL VS. RAJAGOPAL [REFERRED TO]
H SIDDIQUI VS. A RAMALINGAM [REFERRED TO]
NUZHAT JAN VS. STATE OF J&K [REFERRED TO]
GUNWANTLAL GODAWATS VS. UNION OF INDIA & ANOTHER [REFERRED TO]

JUDGEMENT

(1.) Learned Additional District Judge, Srinagar has declined grant of interim assistance in favour of the appellant herein in terms of the order passed on 28/4/2018 (for short impugned order) while making the observations as:-

(2.) Learned Additional District Judge has discussed the pleadings of the parties and thereafter framed the tentative opinion referred above.

(3.) It had been pleaded in the suit filed on behalf of the appellant as:-

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JAMSHEED UL NISA Vs. UMER IQBAL VAIDA

Referred Judgements :-

JUDGEMENT

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