(1.) Controversy involved in both the petitions filed under Sec. 561-A of Cr.P.C is similar, therefore, both are being disposed of by a common order.
(2.) The petitioner has challenged the aforesaid impugned order on various grounds.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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