REGENT COMPUTRONICS PVT. LTD.

NATIONAL INSURANCE CO. LTD. Appellant

V/S

Mukhti Respondents

Referred Judgements :-

NATIONAL INSURANCE COMPANY VERSUS SWARN SINGH [REFERRED TO]
RAFIQ VS. MUNSHILAL [REFERRED TO]
O P KATHPALIA VS. LAKHMIR SINGH DEAD [REFERRED TO]
SECRETARY DEPARTMENT OF HORTICULTURE VS. RAGHU RAJ [REFERRED TO]

(1.) By the medium of this application, the applicant seeks condonation of 262 days delay in filing the accompanying review petition.

(2.) Facts giving rise to the filing of the instant condonation of delay application are that:

(3.) In review petition, grounds for review is reproduced as: