(1.) Notice. Mr. Arshad Malik, learned Dy.AG accepts notice on behalf of the official respondents.
(2.) With the consent of learned counsel for the parties, writ petition is taken up for final disposal.
(3.) Through the instant writ petition, petitioners seek the following reliefs:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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