(1.) Heard.
(2.) Petitioners seek grant of bail in FIR No.154/2018 dtd. 6/9/2018 registered with Police Station, Thanna Mandi against the petitioners for the commission of offence under Ss. 323, 354 and 307 RPC.
(3.) It is stated in the petition that the petitioners are law abiding citizens.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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