LAWS(J&K)-2019-1-23

LAJO DEVI Vs. UNION OF INDIA AND OTHERS

Decided On January 28, 2019
Lajo Devi Appellant
V/S
UNION OF INDIA AND OTHERS Respondents

JUDGEMENT

(1.) Cdlsw No.3/2019

(2.) Notice.

(3.) Mr. Eishan Dadhichi accepts notice on behalf of the respondents.