(1.) In this petition, petitioner inter alia seeks following relief:
(2.) Facts giving rise to the filing of the petition quoted therein are that:
(3.) Aggrieved of the order dtd. 20/10/2008, the petitioners challenge the same on the following grounds:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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