LAWS(J&K)-2019-11-70

RABIA KHURSHID Vs. STATE OF JK

Decided On November 18, 2019
Rabia Khurshid Appellant
V/S
State Of Jk Respondents

JUDGEMENT

(1.) This Public Interest Litigation (PIL) has been filed seeking the following relief(s):

(2.) Any writ, order or direction, directing the respondents to construct operation theatres in the upcoming State Cancer Institute as per the proposed requisition.

(3.) Any writ, order or direction, directing the respondents to make available operation theatres for the department of surgical oncology for all seven days in the week.