LAWS(J&K)-2019-12-3

DAVINDER SINGH JASROTIA Vs. STATE OF J&K

Decided On December 06, 2019
Davinder Singh Jasrotia Appellant
V/S
STATE OF JANDK Respondents

JUDGEMENT

(1.) This application has been filed by the applicant seeking a direction for release of vehicle (Hyundai Verna) bearing Registration No. JK02CE 8968, seized by Police of Police Station, Nagrota, Jammu on 24th October, 2019 vide Challan No. 99101 for using black nets.

(2.) Reply stands filed by the non-applicants.

(3.) This Court on 25.09.2012 in WPPIL No. 25/2011 has observed as under: