LAWS(J&K)-2009-7-10

M. PESHIN Vs. STATE AND ORS.

Decided On July 27, 2009
M. Peshin Appellant
V/S
State And Ors. Respondents

JUDGEMENT

(1.) Judgment dated 4th of Sept'2000, passed by a learned Single Judge of this Court in writ petition, SWP No. 204/98, is being impugned in the present appeal.