SAMEER KUMAR RAINA Vs. STATE OF J&K

JUDGEMENT

(1.) THIS order shall dispose of three writ petitions namely Sameer Kumar Raina Vs. State and ors, Sunil Gupta Vs State and ors, and Deepankar Singh Vs. State and ors.

(2.) THESE petitions are admitted. With the consent of the parties these are taken up for final disposal.

(3.) THE facts are, however taken form SWP No. 1280 of 1995.