LAWS(J&K)-1998-2-44

ALI MOHD Vs. STATE OF J&K

Decided On February 12, 1998
ALI MOHD Appellant
V/S
STATE OF JANDK Respondents

JUDGEMENT

(1.) COUNSELS head.

(2.) PETITION , SSWP No. 314/94 already stands admitted.

(3.) PETITION , SSWP 283/94 is admitted to hearing