LAWS(J&K)-1998-5-25

BASHIER AHMED DHOBI Vs. STATE OF J&K

Decided On May 13, 1998
Bashier Ahmed Dhobi Appellant
V/S
STATE OF JANDK Respondents

JUDGEMENT

(1.) MR . Muzzafar has appeared and taken notice for respondents.

(2.) ON the request of the counsel for the parties they were heard.

(3.) ADMIT .