MANOHAR LAL Vs. STATE OF JAMMU AND KASHMIR

Referred Judgements :-

PEARCE V. FOSTER [REFERRED]
LAWS V. LONDON CHRONICLE INDICATOR NEWSPAPERS [REFERRED]
GURDEV SINGH V. STATE [REFERRED]
B.P. CHAURASIA V. STATE OF M.P. [REFERRED]
STATE OF U.P. V. SADANAND MISHRA [REFERRED]
COUNCIL OF CIVIL SERVICES UNION V. MINISTER FOR CIVIL SERVICES [REFERRED]
BAKSHAK INDRA NARAIN TRIPATHI V. UNION OF INDIA [REFERRED]
KAMLESH SHARAN V. UNION OF INDIA [REFERRED]
RAJESH KUMAR TRIPATHI V. STATE [REFERRED]
RAJESH KUMAR TRIPATHI V. STATE OF U.P. [REFERRED]
A. SUDHAKAR V. EXECUTIVE DIRECTOR [REFERRED]
NAGAR PALIKA PARISHAD LAHAR V. RAM NARESH RAJONYA [REFERRED]
PEPSU ROAD TRANSPORT CORPORATION V. PRESIDING OFFICER,LABOUR COURT [REFERRED]
KHAIR DIN V. STATE OF JAMMU AND KASHMIR [REFERRED]
M. KRISHNA RAJU V. E.S.I.L.,HYDERABAD [REFERRED]
RAM KRISHAN V. MUNICIPAL CORPORATION OF DELHI [REFERRED]
SMT. VEENA SIKHA V. STATE OF HARYANA [REFERRED]
SUPDT. OF POLICE V. JOY DEV ROY [REFERRED]
JAI SHANKER VS. STATE OF RAJASTHAN [REFERRED]
MAFATLAL NARANDAS BAROT VS. J D RATHOD DIVISIONAL CONTROLLER STATE TRANSPORT MEHSANA [REFERRED]
S GOVINDA MENON VS. UNION OF INDIA [REFERRED]
DEOKINANDAN PRASAD VS. STATE OF BIHAR [REFERRED]
STATE OF ASSAM VS. AKSHAYA KUMAR DEB [REFERRED]
HINDUSTAN TIN WORKS PVT LIMITED VS. EMPI OYEES OF HINDUSTAN TIN WORKS PRIVATE LIMITED [REFERRED]
UNION OF INDIA VS. J AHMED [REFERRED]
GLAXO LABORATORIES INDIA LIMITED VS. PRESIDING OFFICER LABOUR COURT MEERUT [REFERRED]
VED PRAKASH GUPTA VS. DELTON CABLE INDIA PRIVATE LIMITED [REFERRED]
A L KALRA VS. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED [REFERRED]
RANJIT THAKUR VS. UNION OF INDIA [REFERRED]
V R KATARKI VS. STATE OF KARNATAKA [REFERRED]
S N MUKHERJEE VS. UNION OF INDIA [REFERRED]
MAJOR G S SODHI VS. UNION OF INDIA [REFERRED]
ROLSTON JOHN VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT [REFERRED]
UNION OF INDIA VS. GIRIRAJ SHARMA [REFERRED]
STATE OF HARYANA VS. D L UPPAL [REFERRED]
CHIEF ENGINEER VS. K RAMAN [REFERRED]
GOVERNMENT OF TAMIL NADU VS. K RAJARAM APPASAMY [REFERRED]
RAHUL BUTALIA VS. STATE BANK OF INDIA [REFERRED]
SATUBHA K VAGHELA VS. MOOSA RAZA THE DISTRICT DEVELOPMENT OFFICER AHMEDABAD [REFERRED]
JAGADLSWARA T VS. MANAGER THE MADANAPALLL SPLNNLNQ MILLS [REFERRED]
ANJULA PAL ROY VS. STATE OF WEST BENGAL [REFERRED]
SHARDA PRASAD TIWARI VS. DIVISIONAL SUPERINTENDENT CENTRAL RAILWAY NAGPUR DIVISION [REFERRED]
M ARUNACHALAM VS. TAMIL NADU ELECTRICITY BOARD [REFERRED]
DEVI KEWALRAM MADRANI OF BOMBAY VS. PREMIER HIGH SCHOOL [REFERRED]
STATE OF PUNJAB VS. PARKASH CHAND [REFERRED]
SARASWATI INDUSTRIAL SYNDICATE LTD VS. SHRI JAI BHAGWAN JAIN [REFERRED]
KAILASH PARSHAD SHARMA VS. LABOUR COURT [REFERRED]
SITA RAM VS. PRESIDING OFFICER LABOUR COURT [REFERRED]
PUNJAB STATE VS. SURJIT SINGH [REFERRED]
GURSEWAK SINGH VS. PRESIDING OFFICER LABOUR COURT [REFERRED]
MOHD ASLAM VS. STATE OF J&K [REFERRED]
KULBIR SINGH SAINI VS. STATE OF J&K [REFERRED]
RAJINDER KUMAR VS. STATE OF HARYANA [REFERRED]
ATUL KRISHNA KUNDU VS. UNION OF INDIA [REFERRED]
DR. (MISS) MALTI BATRA VS. STATE OF PUNJAB THROUGH SECRETARY TO GOVT. OF PUNJAB [REFERRED]
STATE OF PUNJAB VS. AMAN KUMAR [REFERRED]
GURCHARAN SINGH VS. THE PRESIDING OFFICER, CENTRAL INDUSTRIAL TRIBUNAL [REFERRED]
BHIM SINGH VS. HARYANA STATE ETC [REFERRED]
PUNJAB STATE ELECTRICITY BOARD VS. NARESH CHAND [REFERRED]
JOGINDER LAL VS. PRESIDING OFFICER, LABOUR COURT, AMBALA [REFERRED]
KRISHAN LAL, EX-CONSTABLE VS. STATE OF PUNJAB [REFERRED]
STATE OF PUNJAB VS. OM PARKASH [REFERRED]