(1.) Despite opportunities respondents 1 to 3 have not filed objections/reply. Respondents No. 4 has filed reply.
(2.) The matter has been taken up finally in absence of reply of Respondents 1 to 3, on consensual submissions of the parties.
(3.) Heard. Considered. Admitted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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