KHAR SINGH Vs. UNION OF INDIA

Referred Judgements :-

DELHI CLOTH AND GENERAL MILLS LTD VERSUS SHAMBU NATH MUKHERJEE [REFERRED TO]
REGISTRAR UNIVERSITY OF MADRAS VERSUS SUNDARA SHETTI AND OTHERS [REFERRED TO]
K. JAGANNADHAM VERSUS DISTRICT COLLECTOR KURPOOL [REFERRED TO]
HARIPRASAD SHIVSHANKER SHUKIA AND ANOTHOR BARSI LIGHT RAILWAY COMPANY LIMITED VS. A D DIVELKAR:K N JOGLEKAR [REFERRED TO]
STATE BANK OF INDIA VS. N SUNDARA MONEY [REFERRED TO]
STATE BANK OF INDIA VS. N SUNDARA MONEY [REFERRED TO]
HINDUSTAN STEEL LIMITED VS. PRESIDING OFFICER LABOUR COURT ORISSA [REFERRED TO]
HINDUSTAN STEEL LIMITED VS. PRESIDING OFFICER LABOUR COURT ORISSA [REFERRED TO]
SANTOSH GUPTA VS. STATE BANK OF PATIALA [REFERRED TO]
K JAGANNADHAM VS. DISTRICT COLLECTOR KURNOOL [REFERRED TO]
MUKHTYAR SINGH VS. FOOD CORPORATION OF INDIA [REFERRED TO]
MAHESH BHARGAWA VS. STATE OF M P [REFERRED TO]
THE REGISTRAR, UNIVERSITY OF MADRAS VS. SUNDARA SHETTI AND ORS. [REFERRED TO]
ARYA CHANDRA KUMAR VS. THE STATE [REFERRED TO]